Income Tax Appellate Tribunal - Mumbai
Dcit Cir 2(2)(1), Mumbai vs Industrial Investment Trust Ltd, ... on 9 October, 2017
IN THE INCOME TAX APPELLATE TRIBUNAL " I" BENCH, MUMBAI
BEFORE SRI MAHAVIR SINGH, JM AND SRI MANOJ KUMAR AGGARWAL, AM
ITA No. 5628/Mum/2015
(A.Y:2008-09)
The Dy. Commissioner of Industrial Investment Trust
Income Tax, Ltd.
Circle-2(2)(1), Mumbai 28, Rajabahadur Mansion ,
Vs.
2nd Floor, Bombay
Samachar Marg, Fort,
Mumbai-400 001
Appellant .. Respondent
PAN No.AAACI1262R
Revenue by .. Shri Saurabh Kumar Rai, DR
Assessee by .. None
Date of hearing .. 09-10-2017
Date of pronouncement .. 09-10-2017
ORDER
PER MAHAVIR SINGH, JM:
This appeal by the Revenue is arising out of the order of Commissioner of Income Tax (Appeals)-47 Mumbai, [in short CIT(A)] in appeal No. CIT(A)-IT-929/13-14/118-15-16 dated 14-09-2015. The Assessment was framed by Deputy Commissioner of Income Tax Circle- 2(2), Mumbai (in short DCIT or AO ) for the A.Y. 2008-09 vide order dated 31-01-2014 under section 143(3) read with section 147 of the Income Tax Act, 1961(hereinafter 'the Act').
2. At the outset, the learned Sr. DR fairly stated the position that the quantum under dispute in this appeal of Revenue is only amounting to Rs. 23,58,665/- and, the tax effect on the same is Rs. 8,19,788 as reported by the AO. In such situation, the tax effect is below the prescribed limit i.e. less than 10 lakhs, as notified by CBDT Circular 2 I T A N o . 5 6 2 8 / Mu m / 2 0 1 5 Industrial Investment Trust Ltd. (AY 08-09) No.21/2015, dated 10.12.2015 brought out by the Central Board of Direct Taxes, Department of Revenue, Ministry of Finance, Government of India. The learned DR stated that tax effect involved wherein the disputed tax amount is Rs. 8,19,788/-, which is below Rs 10 lakhs. As the tax effect is below the prescribed limit, revenue is barred from filing of this appeal before the Tribunal. Hence, the appeal filed by Revenue is dismissed as unadmitted.
3. In the result, the appeal of Revenue is dismissed as unadmitted.
Order pronounced in the open court on 09-10-2017.
Sd/- Sd/-
(MANOJ KUMAR AGGARWAL) (MAHAVIR SINGH)
ACCOUNTANT MEMBER JUDICIAL MEMBER
Mumbai, Dated: 09 -10-2017
Sudip Sarkar /Sr.PS
Copy of the Order forwarded to:
1. The Appellant
2. The Respondent.
3. The CIT (A), Mumbai.
4. CIT
5. DR, ITAT, Mumbai
6. Guard file. //True Copy//
BY ORDER,
Assistant Registrar
ITAT, MUMBAI