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[Cites 0, Cited by 0] [Section 53A] [Entire Act]

Union of India - Subsection

Section 53A(2) in The Dentists Act, 1948

(2)The accounts of the Council shall be audited annually by the Comptroller and Auditor-General of India or any person appointed by him in this behalf and any expenditure incurred by him or any person so appointed in connection with such audit shall be payable by the Council to the Comptroller and Auditor-General of India.