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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Jharkhand - Subsection

Section 93(b) in The Jharkhand Agricultural Produce Markets Rules, 2000

(b)upon application for revision 5 percent of the amount in dispute subject to minimum of Rs. 25 and maximum of Rs. 50
(ii)The fee payable shall be by account payee postal order drawn in favour of authority concerned.