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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(2)(m) in Telangana Transplantation of Human Organs Act, 1995

(m)the manner in which and the fees on payment of which certificate of registration is to be renewed under sub-section (3) of section 15;