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[Cites 0, Cited by 0] [Section 177(1)] [Section 177] [Entire Act]

State of Andhra Pradesh - Subsection

Section 177(1)(a) in Andhra Pradesh Municipalities Act, 1965

(a)to rebuild such buildings or take it down to an extent exceeding one half thereof above the ground level, such half to be measured in cubic centimetres, or