Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(3)(b) in Wild Life (Protection) Punjab Rules, 1975

(b)whether the person has been convicted of any offence under the provisions of the Act or the rules framed thereunder or under any of the provisions of an Act repealed by Section 66,