Section 69(3) in The Orissa Motor Vehicles Rules, 1993
(3)No persons shall be carried upon the goods or otherwise in such a manner that such person is in danger of failing from the vehicle and in no case shall any person be carried in a goods carriage in such a manner that any part of the person, when he is in a sitting position is at a height exceeding 3 meters from the surface upon which the vehicle rests.
