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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(c) in The M.P. Shops and Establishments Act, 1958

(c)if in any establishment any person is required or allowed to work in contravention of Section 11, 12, 16, 17, 18, 21, 22 or 23; or