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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(k) in The U.P. Municipalities Act, 1916

(k)constructing, subsidizing or guaranteeing tramways, railroads or other means of locomotion and electric or gas lighting or electric or gas power works;
(kk)[ promoting tourist traffic;] [Inserted by U.P. Act No. 26 of 1964.]