Gujarat High Court
Rameshji Amarsingh Thakor Through ... vs State Of Gujarat & 2 on 4 August, 2017
Author: G.R.Udhwani
Bench: G.R.Udhwani
R/SCR.A/5808/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 5808 of 2017
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RAMESHJI AMARSINGH THAKOR THROUGH SHANGARBEN RAMESHJI
THAKOR....Applicant(s)
Versus
STATE OF GUJARAT & 2....Respondent(s)
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Appearance:
MS KD PARMAR, ADVOCATE for the Applicant(s) No. 1
MS JHAVERI APP for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 04/08/2017
ORAL ORDER
Disposed of as withdrawn as requested.
(G.R.UDHWANI, J.) sompura Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Aug 21 10:25:28 IST 2017