Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Kerala - Subsection

Section 36(1)(a) in Nurses and Midwives Act, 1953

(a)the time and place at which the Council shall hold its meeting and the manner in which and the person by whom such meetings shall be summoned.