Section 12 in Tamil Nadu Legislators Hostel (Accommodation) Rules, 1969
12. Finality of orders.
- In matters not specifically provided for in these rules, the decision of the Secretary and, subject to his decision, the decision of the [Under Secretary (Hostel), Legislative Assembly] [Vide G.O. Ms. No. 564, Public (Establishment-I and Legislature), dated the 14th July 1994 (with effect from 1st October 1984).] Secretariat shall be final.
