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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(4)(a) in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973

(a)Where fixation of initial pay in the new pay scale on 1-4-70 or the date when the Board resolves to adopt these Rules, carries the pay beyond the stage of efficiency bar of the new pay scale or Efficiency Bar in the existing pay scale these bars shall be deemed to have been crossed.