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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(g) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(g)to hold examinations or tests and grant certificate to persons who have pursued approved courses of study in the Institute or in a school admitted to the privileges of the Institute, in such manner as may lie prescribed by regulation and passed the examinations or tests prescribed by the Institute;