Himachal Pradesh High Court
Deepak Verma vs . Bansi Ram & Anr. on 1 December, 2023
Author: Virender Singh
Bench: Virender Singh
Deepak Verma Vs. Bansi Ram & anr.
Cr. Revision No. 77 of 2022 .
1.12.2023 Present: Mr. Parikshit Sharma, Advocate vice Mr. Vipin Pandit, Advocate, for the petitioner.
Mr. Vivek Negi, Advocate, for respondent No. 1. Mr. Mohinder Zharaick, Addl. A.G. with Ms. Leena Guleria, Dy. A.G., for respondent No. 2.
of Compensation amount not deposited. The case is now adjourned for hearing, on 15.12.2023.
rt (Virender Singh) Judge December 1, 2023 (kalpana) ::: Downloaded on - 01/12/2023 20:38:19 :::CIS