Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 1 in Uttarakhand Police (Extraordinary Pension) (Amendment) Rules, 2018 1. Short title and commencement. (1)These rules may be called the Uttarakhand Police (Extraordinary Pension) (Amendment) Rules, 2018.(2)They shall come into force at once.
