Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1)(d) in The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990

(d)enters into a partnership or other association in regard to his business, he shall within thirty days inform the Luxury Tax officer having jurisdiction accordingly.