Manipur High Court
State Of Manipur & Anr vs Vrs on 25 May, 2026
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAISHRA Digitally signed
by LAISHRAM
M DHAKESHORI
DEVI
DHAKESH Date:
ORI DEVI 2026.05.26
10:38:27 +05'30' IN THE HIGH COURT OF MANIPUR
Item Nos. 21
AT IMPHAL
W.P.(C) No. 201 of 2023
State of Manipur & anr. ...Petitioner/s
Vrs.
National Human Rights Commission (NHRC) & anr.
...Respondent/s
-B E F O R E-
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 25.05.2026 Mr. Shyam Sharma, learned GA appearing on behalf of the petitioners submitted that due to bonafide mistake he has not brought records of this case. The learned counsel prays for taking up this matter after two days.
Mr. Serto T. Kom, learned counsel appearing on behalf of the respondents has no objection.
As prayed for by the learned GA, list this case again on 29-05-2026.
JUDGE Dhakeshori Page 1