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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(iii) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(iii)Candidates whose parents are in the employment of this State or Central Government. Public Sector Corporations, Local Bodies, Universities and other similar quasi public institutions within the State.