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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(ii) in The Employees' State Insurance Corporation (General Provident Fund) Rules, 1995

(ii)on sums withdrawn during the current year interest from the beginning of the current year upto the last day of the month preceding the month of withdrawal;