Section 115A(1) in The Coimbatore City Municipal Corporation Act, 1981
(1)Notwithstanding anything contained in this Act, or in any other law for the time being in force, on and from the 1st June 1986,-(a)all teachers (including headmasters), and(b)all officers and servants of the corporation,employed in connection with the corporation schools shall become whole-time Government servants.
