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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(49) in The Orissa Reduction and Remissions of Court-fees Order, 1943

(49)to remit the fees chargeable under Article 6 of Schedule II,on security bonds executed in pursuance of orders of Courts under any section of the Code of Civil Procedure, 1908;