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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(2) in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1972

(2)Any consumer referred to in sub-clause (1) who undertakes or has undertaken public street lighting shall so arrange it that only lights on alternate poles are lit on the streets.