Bombay High Court
Rakesh Malhotra And Anr vs Actis Consumer Grooming Products And 5 ... on 23 November, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 26782 OF 2021
IN
COMMERCIAL ARBITRATION PETITION NO. 423 OF 2021
Rakesh Malhotra and Anr. ... Applicant
vs.
Actis Consumer Grooming Products & Ors. ... Respondents
WITH
INTERIM APPLICATION (L) NO. 19898 OF 2021
IN
COMMERCIAL ARBITRATION PETITION NO. 423 OF 2021
Actis Consumer Grooming Products ... Petitioner /Applicant
vs.
Rakesh Malhotra and Anr. ... Respondents
Mr. Venkatesh Dhond a/w. Mr. Ashish Kamat, Mr. Rajendra Barot, Ms.
Anusha Jacob, Ms. Trisha Sarkar and Mr. Mitansh Shah i/b. AZB & Partners
for the Petitioners.
Mr. Rohan Cama a/w. Ms. Anuja Bhansali i/b. M/s. Rashmikant & Partners for
Respondent nos. 2 and 3.
Mr. Tushad Cooper, Senior Advocate a/w. Mr. Ativ Patel, Mr. Darshit Dave
and Mr. Harshad Vyas, i/b.. AVP Partners for Respondent no. 4
Mr. Surya Karan S i/b. Cyril Amarchand Mangaldas for Respondent nos. 1 and
5.
CORAM : A. K. MENON, J.
DATED : 23rd NOVEMBER, 2021 P.C. :
List on 24th November, 2021 along with Interim Application (L) no.
27122 of 2021.
Digitally signed by (A. K. MENON, J.) RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:
2021.11.23 16:50:37 +0530 1/1 39-CARBP-423-2021-IAL-26782-2021-IAL-19898-2021.odt rrpillai