Supreme Court - Daily Orders
Delhi Development Authority vs Dew Drops Properties Pvt. Ltd. . on 15 May, 2023
Bench: Krishna Murari, Sanjay Kumar
ITEM NO.15 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 668/2023 in SLP(C) No.
30141/2015
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
DEW DROPS PROPERTIES PVT. LTD. & ORS. Respondent(s)
( IA No. 2430/2023 - CONDONATION OF DELAY IN FILING
IA No. 2425/2023 - RECALLING THE COURTS ORDER)
Date : 15-05-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Ashwani Kumar, AOR
Mr. Anshay Dhatwalia, Adv.
For Respondent(s) M/s. Vedya Partners, AOR
UPON hearing the counsel the court made the following
O R D E R
List in the month of September, 2023.
(Geeta Ahuja) (Beena Jolly)
Assistant Registrar-cum-PS Court Master
Signature Not Verified
Digitally signed by
GEETA AHUJA
Date: 2023.05.16
10:31:28 IST
Reason: