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Supreme Court - Daily Orders

Delhi Development Authority vs Dew Drops Properties Pvt. Ltd. . on 15 May, 2023

Bench: Krishna Murari, Sanjay Kumar

     ITEM NO.15                         COURT NO.11                 SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     MISCELLANEOUS APPLICATION Diary No(s). 668/2023 in SLP(C) No.
     30141/2015

     DELHI DEVELOPMENT AUTHORITY                                    Petitioner(s)

                                                VERSUS

     DEW DROPS PROPERTIES PVT. LTD.             & ORS.             Respondent(s)

     ( IA No. 2430/2023 - CONDONATION OF DELAY IN FILING
      IA No. 2425/2023 - RECALLING THE COURTS ORDER)

     Date : 15-05-2023 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE KRISHNA MURARI
                         HON'BLE MR. JUSTICE SANJAY KUMAR


     For Petitioner(s)             Mr. Ashwani Kumar, AOR
                                  Mr. Anshay Dhatwalia, Adv.


     For Respondent(s)             M/s. Vedya Partners, AOR


                          UPON hearing the counsel the court made the following
                                            O R D E R

List in the month of September, 2023.

       (Geeta Ahuja)                                             (Beena Jolly)
     Assistant Registrar-cum-PS                                   Court Master




Signature Not Verified

Digitally signed by
GEETA AHUJA
Date: 2023.05.16
10:31:28 IST
Reason: