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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(4) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(4)A person appointed under sub-section (2) of section 12 to assist the Cane Commissioner, of a Cane Officer, may exercise all or any of the powers enumerated in sub-section (3) within such local limits as may be notified in the official Gazette.