Nic Ltd. vs . Smt. Geeto Devi @ Geeta Devi on 25 March, 2022

[Cites 1, Cited by 5]

NIC Ltd. vs. Smt. Geeto Devi @ Geeta Devi FAO No. 93 of 2013 a/w FAO Nos. 4137 of 2013 & 253 of 2015 .

FAO No. 93 of 2013 25.03.2022 Present: Mr. Deepak Bhasin, Advocate, for the appellant.

Mr. Anup Rattan, Advocate, for respondents No. 1 and 2.

Ms. Ambika Kotwal, Advocate, for respondents No. 3 and 4.

Mr. Rishab Chandel, Advocate, vice counsel, for respondent No. 5.

FAO No. 4137 of 2013 Mr. Anup Rattan, Advocate, for the appellant Ms. Ambika Kotwal, Advocate, for respondent No. 2.

Mr. Rishab Chandel, Advocate, vice counsel, for respondent No. 3.

Mr. Deepak Bhasin, Advocate, for respondent No. 4.

FAO No. 253 of 2015

Ms. Ambika Kotwal, Advocate, for the appellant.

Mr. Anup Rattan, Advocate, for respondent No. 1.

Mr. Deepak Bhasin, Advocate, for respondent No. 6.

As prayed for, list on 22.04.2022.

(Tarlok Singh Chauhan) Judge March 25, 2022 (sanjeev) ::: Downloaded on - 25/03/2022 20:13:23 :::CIS

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