Himachal Pradesh High Court
Balwinder Singh vs . State Of H.P. & Ors. on 18 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Balwinder Singh Vs. State of H.P. & Ors.
CWP No. 4749/2022.
18.07.2022 Present: Mr. Deepak Kaushal, Advocate, for the petitioner.
Mr. Ashwani Sharma and Mr. Anil Jaswal, Additional Advocates General with Mr. Vikrant Chandel, Deputy Advocate General, for respondents No. 1 to 5 and 7.
Mr. Maan Singh, Advocate, for respondent No. 6. r to CWP No. 4749/2022 & CMP No. 9415/2022 Issue notice. Mr. Vikrant Chandel, learned Deputy Advocate General and Mr. Maan Singh, Advocate, appear and waive service of notice on behalf of the respondents, respectively. Reply/instructions be filed/obtained within three weeks. List on 08.08.2022 before the appropriate Bench.
CMP No. 9416/2022The application is disposed of with a direction to the applicant to file typed copies of Annexures P1, P2, P 4 & P12 within a period of three weeks.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 18th July, 2022 (raman) ::: Downloaded on - 18/07/2022 20:05:15 :::CIS