Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 11 in The Reserved Forest Rules, 1957 11. Passage through the specified nakes. - All forest produce extracted from the Reserved Forests must pass through the chowkies (nakas) specified by the Divisional Forest Officer.
