Allahabad High Court
Lic Housing Finance Ltd. Thorugh Its ... vs Central Govt. Industrial Tribunal Cum ... on 2 August, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- MISC. SINGLE No. - 5986 of 2009 Petitioner :- Lic Housing Finance Ltd. Thorugh Its R.M. Respondent :- Central Govt. Industrial Tribunal Cum Labour Court Lko. Petitioner Counsel :- Pankaj Kumar Singh Respondent Counsel :- A.S.G.,Anurag Srivastava Hon'ble Satyendra Singh Chauhan,J.
On the request of the learned counsel for the petitioner , list in the next week. Order Date :- 2.8.2010 BLY