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Patna High Court - Orders

Lal Mohan Singh vs Virendra Bahadur Pratap Singh on 29 January, 2013

Author: Sheema Ali Khan

Bench: Sheema Ali Khan

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Civil Writ Jurisdiction Case No.1600 of 2013
                   ======================================================
                   Lal Mohan Singh
                                                                        .... .... Petitioner/s
                                                     Versus
                   Virendra Bahadur Pratap Singh
                                                                       .... .... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s    : Mr. Vivekanand Vivek
                   For the Respondent/s      : Mr.
                   ======================================================
                   CORAM: HONOURABLE JUSTICE SMT. SHEEMA ALI KHAN
                   ORAL ORDER


2     29-01-2013

On the ground of illness of Mr. Vivekanand Vivek, list this case after one week.

(Sheema Ali Khan, J.) Sanjay/-