Patna High Court - Orders
Lal Mohan Singh vs Virendra Bahadur Pratap Singh on 29 January, 2013
Author: Sheema Ali Khan
Bench: Sheema Ali Khan
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1600 of 2013
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Lal Mohan Singh
.... .... Petitioner/s
Versus
Virendra Bahadur Pratap Singh
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Vivekanand Vivek
For the Respondent/s : Mr.
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CORAM: HONOURABLE JUSTICE SMT. SHEEMA ALI KHAN
ORAL ORDER
2 29-01-2013On the ground of illness of Mr. Vivekanand Vivek, list this case after one week.
(Sheema Ali Khan, J.) Sanjay/-