Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(iv) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(iv)Every officer appointed to a permanent to a permanent post under the University shall, on satisfactorily completing the period of probation be eligible for confirmation on that post.