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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2)(h) in Sri Venkatesware Institute of Medical Science University Act, 1995

(h)regulate and determine all other matters concerning the Institute in accordance with the provisions of this Act, and the rules and regulations made there under ;