Supreme Court - Daily Orders
Seema Thakur vs Union Of India on 18 January, 2017
Author: Chief Justice
Bench: Chief Justice, Arun Mishra
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NOS. 10-11 OF 2017
IN
SPECIAL LEAVE PETITION (C) NOS.25240-25241 OF 2016
Seema Thakur & Anr. … Petitioner(s)
Versus
Union of India & Ors. … Respondent(s)
O R D E R
Prayer for hearing in open Court is rejected. The present petitions have been filed by the petitioners for review of order of this Court dated 26th September, 2016, in SLP(C)Nos.25240-25241 of 2016, which were dismissed, after hearing learned counsel for the petitioners.
Having carefully gone through the review petitions and the papers connected therewith, we are satisfied that no case for review of order dated 26th September, 2016, dismissing the special leave petitions, has been made out.
The review petitions are, accordingly, dismissed. Pending application, if any, stands disposed of.
.……………..……...…CJI.
(Jagdish Singh Khehar)
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2017.02.02
16:24:20 IST
Reason: ...………………...………J.
(Arun Mishra)
New Delhi;
January 18, 2017.
CHAMBER MATTER SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C)NOS.10-11/2017 In SLP(C)NOS.25240-25241/2016 SEEMA THAKUR & ANR. Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (With appln.(s) for application for hearing in open court) Date : 18/01/2017 These petitions were circulated today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN MISHRA By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
(Sarita Purohit) (Renuka Sadana) Court Master Assistant Registrar (Signed order is placed on the file)