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Bengal Presidency - Section

Section 778 in Police Regulations, Bengal , 1943

778. Pay of directly recruited cadets and of those promoted from the rank of Assistant sub-inspector at the Police Training College. [§ 2, Act V, 1861, read with § 243 of the Government of India Act, 1935].

- During the period of instruction at the Training College cadets recruited direct will receive Rs. 50 a month as pay, while those promoted from the rank of Assistant Sub-Inspector will be treated as supernumeraries in the case they are sent to the college for training and will draw pay strictly according to the Probation Rules.The pay of officers holding substantive appointments in other departments of Government who may be appointed probationers will be regulated by Bengal Service Rule 42.