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State of Odisha - Section

Section 43 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

43. Eye Protection.

- Suitable personal protective equipment for the protection of eyes shall be provided by an employer and used by the building worker engaged in operations like wielding, cutting, chipping, grinding or similar operations which may cause hazard to its eyes at a building or other construction work.