Andhra Pradesh High Court - Amravati
Gummidi Subhashini vs The Ganganapalli Gram Panchayat on 6 December, 2022
Author: D Ramesh
Bench: D Ramesh
IN THE NNGH COURT OF ANDHRA PRADESN AT AMARAVATL
SPECIAL ORIGINAL JORISEN or HON) -
TUESDAY, THE SIXTH DAY OF DECEMRBE R
TWO THOUSAND AND TWENTY TWO ~
PRESENT:
THE HONOURABLE SRI JUSTICE D RAMESH
WRIT PETITION NO: 27228 OF 2022 AND 28796 OF 2022
WRIT PETITION NO: 27238 OF 2022
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Murugurthi Satyanarayana, S/o Naidu, Aged §2 years, Business, Rio D No &
JS, Currant Office Street, Pratap Nagar Bridge Down, Ganganapall Grama
Panchayat, Sakinada Rural Mandal, Kakinada District
Murugurthi Nageewara Rao, So Nal idu, Agad &4 years, Business, Rfo 0 No
o-T4, Crsrent Office Street, Pratap Nagar Bridge Gown, Gangangoalll Grarna
Panchayal, Kakinada Rural Mandal Kakinada Uietict,
Nealakayala Satyavathi, Wo Veersbhadra Ro, Aged 47 years, Housewls,
Rio DO No 5-10, Current Offee Sinsef, Pratan Nagar Sndge Deayn,
Gangananall Grarna Panchayat . Kakinada Rural Mandal, Kakinada District,
Adhap aka Kanthamma, vo | Late Venkata Nao, Aged 80 years, Housewife,
Rio 0 No 5-2, Current Office Street, Pratap Nagar Bridge Down, Ganganapall
Grama Panchayat, Rakinada Rural Mandal, Kakinada Dietic
Vek Sufi Satyavath!, Wie Venkata Ramana, Aged about 80 years, Nouseawils,
Rio D Ne $-4, Gurrent Offices Street, Pratap Nagar Bridge Down, Sanganapalli
COPanTia Panchayat, Kakinada Rural Mandal, Kakinacla District.
Palepalll Surya Kumari, Wo Babu Rao, Aged 38 years, Nousewlfe, Ro 0.
No. S-e{4}, Current Office Street, Pratap Nagar Sridge Down, Ganganspalll,
Grama Panchayat, Sakinada Rural Mandal, Kakinada Cistrict,
Rajameh endravarapu Kanaka Gurga, Wio Prasad, Aged 45 years, Housewife,
Rio D Ne 5.2{8}, Current Office Street, Pratap Nagar Ereige Down
Ganganapall Grama Panchayat, Makinada Rural Mandal, Kakinada District.
Chukkala Love Lakshird, Wo Suri Babu, Aged 35 years, Houser wife, Rio D Ne
SBA, Current Offioe Street, Pratan Nagar Badge D Gown, Gangenapalll Grama
Panchayat, Kakinada Rural Mandal, Kakinada District,
Ghukkala Jyothi, Wo Sathi Babu, Aged 54 years, Housewifs, Ryo D No 5-8/6,
Surrant Office Street, Pratap Nagar Ereige Oown, Ganganapall Grama
Panchayat, Kakinada Rural Manciel, Kaki nada Chsirict.
ala Satyavath, Wo Anpa Ran, Aged 4 AQ years, Housewife, Rfo Ro
a/R Currant QRice Street, Sra SEs) Rive Rrkige Down, Gangsngoall Grama
Panchayat, Sakinade Rural Mandal, Kakinada (istrict.
; Gummadi a anake Ratnam, Vio Late Sun Babu, Aged 86 years, Housewife,
Rio O No 5. Current Office Street, Praten Nagar Bridge Dawn, Ganganapall
Grama P anche ayat, Kakinada Rural Mancal, Kakinada District
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WRIT PETOION NO: 26798 OF 2022
Bohvesn:
Gummidi Subhashini, Wie Nidhi Gee Employee, Aged 42 years, Rio. BSN, CUITENy
office treet eae Nagar Bridge down, Ganganapall Grama Panchayat, Kakinada
AND
{. Fhe Ganganapsil Gram Panchayat, Ren.by Hs Panchayat Secretary
Panchayat office, Ganganapall village, Kakinada Rural, Kakinada Distinct,
«. The Tahsddar, Ofc. Mandal Revenue Officer, Lali RNanagar, Kakinada Rural. -
S39 008. Sabir ce oe of.
&. The Disiret Callector, Kakinada, Kakinada District S33 O04.
4. The Reve nue DIVsk ronal Officer, Kakinada, Rakinada District 535 004.
& The State of Andhra Pradesh, Rep.by fs Senretary fo Gevernmeni,
Panchayat Raj, Rural i Devalonmant, AP senretariat Sultding, Velagapud:,
SSsurtur Cisne af
S. N Manasseh S'o Raina Kumar, Aged about 32 y
Nagar Br dye. Kaki nada, East Godavan District!
Norye x Sys
SUPP OSS vids (4 Gee
. Respondents
Fettion under Aricie 228 of the Constifufian of india praying vor in ihe
CIUITIELRNCeS Stated i ihe atiav fed therewith, ihe igh C Court may be Pp eased
fo issue a Writ. order, ar dir more paricadary one in the : nature of WNP of
",
Mandamus declaring the action of Respor ndant No. 7 in issue Notice dated 18.0 O8 -
owe to Petitioner directed ta remove encroschments in survey Nalgs of
anganapall panchayal Aakinada Rural Manda! |, Sakinada Disiric fis bad arbitra ry,
'teal unconstitutional, clear violation of Article 44, 27 anc 00- Ag oF G Ponsitutian of
4
india, and contrary fo Section 8Ri2) of the AP. pat rohayat ra; Act 1Q9: & sebaside the
Notice cated TSOQ6-2O8e anc consequently ¢ rect the Respe adents . Tite ' nat ic
AN
inset, Pratap Nagar Bridge dawn, Ganganapall
al Mandal, Kakinada Distinct Pending dispasal of
3 High Court,
interfers in fo peaceful possess! on ane aryoymnent of Petifioner Resi dentia i Nouss
bearing No. a S6OfT, curr eet on
Grama Panchayat, Making
WP 28796 of 8022, on the f fe
od
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203
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By 2
IA NO: 1 OF 20g2
os
Relion under Section 737 of CRO ia fied praying that in the
crcumatances stated In the affidavit fled in suppert of the petition, ihe Nigh Cour
may be pleased fo direct the Mes SHOIGEN vs No. 1 to 4 not ie interfere in fo sescefid
NOSREeSSION and enjoyment af Pattianer Resicenal House bearing No. 8-5/4,
currant office street, P fatap Nagar Bridge & down, Ganganapall Grama Panchayat,
:
Kakinada Rural Ma mal, Kakinada Distric . Bend ng disp sal oF WP 28796 of 2022,
on the fie of the High Court
» Petitioner 9%
y
The pefiien coming on for Aeaving, "por perusing the Felt
affidavit fied in suport shereot and fhe order of fe High Cour arer ae
SAOR. 2028 & O2.09.2 made herein and upon pears he arg mans of
DEVAKRUMAR SALIKIT) Acvocata io ae Patifioner, Sd LRot Reddy, Standing
Seunsel far Respondent Nod, GP FOR REVENUE for Respondent No = fo 4, GF
FOR PANCHAYAT RAJ for Rest eae dent No.5 _ the Court made the following.
COMMON ORDER:
"nterin Order granted earlier is extended by eight (8) weeks.
Post after Pongal Vacation, 2023°, Sdi- K. J. RAJA BABU _ ASSISTANT REGISTRAR TRUE COPY! ° ro SECTION OFFICER
4. Gre OO to SRL TV JAGGI REDDY » Advocate FOPUC) €, One CC to Sat DEVWAKLIMAR SALIKIT] AdvonateiQPUC} 3 One CC to SAE LKOT! REDDY, Standing Counse[OPRUC) 4 Two COs ta GP FOR PANCHAYAT RAG RURAL DEV High Court OF Andhra = na Pradesh. iO NA as:
S. Ywo Os to iar FOR | LES Mich Court of Andhra PradashiOUT] 8 The Sention Cities, Wnt Non Service Section and Posting Section, High out of Andhra Prac desh, aval
7. Qe spans copy aa HIGH COURT DR DATEOSN 2082 NOTE: POST ARTER PONGAL VACATION, 2023 ORDER WP. No 2728 of 2022 AND 26798 OF 2092 EXTENSION OF EARLIER INTERIM ORDER