Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Jammu-Kashmir - Subsection Section 28(e) in The Easements Act, 1977 (1920 A.D.) (e)Other Prescriptive rights the extent of every other prescriptive right and the mode of its enjoyment must be determined by the accustomed user of the right.
