Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Maharashtra - Subsection Section 107(1) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985 (1)(a)The Maharashtra Poppy Capsule Rules, 1961;(b)The Bombay Opium Rules, 1953;(c)The Bombay Ganja and Bhang Rules, 1953; and(d)The Bombay Dangerous Drugs Rules, 1935 are hereby repealed.
