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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 17(4) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(4)In case of equality of votes, the result of the election shall be decided by draw of lots in the presence of officer referred to in sub-section (2), in such manner as he may determine.