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State of Jammu-Kashmir - Section

Section 6 in Jammu and Kashmir Combined Competitive Examination Rules, 2018

6. Number of vacancies to be filled up.

- The number of vacancies to be filled on the result of the examination will be specified in the notice issued by the Commission. Reservation will be made for candidates belonging to the Scheduled Castes, Scheduled Tribes, RBA/Social Castes/ALC and Physically Challenged categories in respect of vacancies as may be fixed by the Government.