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Calcutta High Court

Ruda Devi & Anr vs Coal India Ltd. & Ors on 25 November, 2008

                                WP No. 1651 of 2008

                           IN THE HIGH COURT AT CALCUTTA

                          Constitutional Writ Jurisdiction

                                     ORIGINAL SIDE



                                    RUDA DEVI & ANR.

                                        Versus

                               COAL INDIA LTD. & ORS.



      BEFORE:

      The Hon'ble JUSTICE SAILENDRA PRASAD TALUKDAR

Date : 25th November, 2008.

The Court: Such prayer for time to file affidavit-in-opposition puts this Court into embarrassment. However, the same be positively filed by 2nd December, 2008; reply thereto by 7th December, 2008. Let this matter be added to the supplementary list on 10.12.2008 and be taken up for hearing. It is to appear under the heading "for hearing".

(SAILENDRA PRASAD TALUKDAR, J.) sm.