Section 2(17) in Telangana Panchayat Raj Act, 2018
(17)"House" means a building or a hut fit for human occupation, whether as a residence or otherwise and includes any shop, factory, workshop or warehouse or any building used for garaging or parking buses or as a bus stand, poultry shed, farm house, cattle shed (other than a cattle shed in any agricultural land) or dairy shed;
