Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25F] [Entire Act] State of Rajasthan - Subsection Section 25F(v) in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955 (v)would be within one hundred yards of the railway boundary or of the national highway or any road maintained by the State Government or a Municipality.]