Bombay High Court
Trupti Ropvatika Cooperative Society ... vs The Chief Conservator Of Forests Thane ... on 10 September, 2018
Author: Sandeep K. Shinde
Bench: K.K. Tated, Sandeep K. Shinde
8 wp9240-17.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.9240 OF 2017
Trupti Ropvatika Cooperative Society Ltd. .. Petitioner
V/s.
The Chief Conservator of Forests, Thane
Forest Division and Ors. .. Respondents
Mr.R.S.Datar for the petitioner
Mr.A.A.Alaspurkar, A.G.P. for the respondent nos.1 to 4
CORAM: K.K. TATED &
SANDEEP K. SHINDE, JJ.
DATED : SEPTEMBER 10, 2018 P.C. :
1 Heard the learned counsel for the parties.
2 Matter to be placed before the appropriate bench as per the present roaster.
(SANDEEP K. SHINDE, J.) (K.K. TATED, J.) Mohite 1/1 Trusha Digitally signed by Trusha Tushar Tushar Mohite Date: 2018.09.11 Mohite 15:49:13 +0530