Supreme Court - Daily Orders
M/S. Muzaffarpur Modern Rice Mill Thr. ... vs Bihar State Food And Civil Supplies ... on 3 October, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.23 COURT NO.10 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
18182/2016
(Arising out of impugned final judgment and order dated 20/05/2016
in LPA No. 1718/2015 passed by the High Court Of Patna)
M/S. MUZAFFARPUR MODERN RICE MILL Petitioner(s)
VERSUS
BIHAR STATE FOOD AND CIVIL SUPPLIES
CORPORATION LTD. AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 03/10/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Subodh K. Pathak, Adv.
Mr. Shashi Ranjan, Adv.
Mr. Dharmendra Kumar Sinha, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
In the meantime, there shall be stay of coercive steps for recovery of the dues.
Tag with SLP (C) No. 16909 of 2016.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.10.05 11:09:50 IST Reason: