Supreme Court - Daily Orders
M/S Amrit Bazar Patrika Pvt. Ltd. ... vs The State Of Uttar Pradesh on 20 November, 2019
Bench: Chief Justice, Sanjiv Khanna, Surya Kant
ITEM NO.814 COURT NO.1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40990/2019, 41276/2019
(Arising out of impugned final judgment and order dated 31-10-2019
in WC No. 39769/2018 passed by the High Court Of Judicature At
Allahabad)
M/S AMRIT BAZAR PATRIKA PVT. LTD. ALLAHABAD Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
Date : 20-11-2019 These petitions were mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Ali Safeer Farooqi, Adv.
Mr. M.P. Vinod, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matters along with SLP (C) No. 26913/2019 before appropriate Bench.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.11.20 17:33:14 IST Reason: