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Supreme Court - Daily Orders

M/S Amrit Bazar Patrika Pvt. Ltd. ... vs The State Of Uttar Pradesh on 20 November, 2019

Bench: Chief Justice, Sanjiv Khanna, Surya Kant

     ITEM NO.814                              COURT NO.1                SECTION XI

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40990/2019, 41276/2019

     (Arising out of impugned final judgment and order dated 31-10-2019
     in WC No. 39769/2018 passed by the High Court Of Judicature At
     Allahabad)

     M/S AMRIT BAZAR PATRIKA PVT. LTD. ALLAHABAD                        Petitioner(s)

                                                    VERSUS

     THE STATE OF UTTAR PRADESH & ORS.                                  Respondent(s)


     Date : 20-11-2019 These petitions were mentioned today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE SANJIV KHANNA
                             HON'BLE MR. JUSTICE SURYA KANT


     For Petitioner(s)                 Mr. Ali Safeer Farooqi, Adv.

                                       Mr. M.P. Vinod, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                                  O R D E R

List the matters along with SLP (C) No. 26913/2019 before appropriate Bench.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.11.20 17:33:14 IST Reason: