Calcutta High Court
Greesh Chunder Sein vs Gudadhur Ghose on 19 July, 1880
Equivalent citations: (1880)ILR 5CAL869
JUDGMENT Wilson, J.
1. Possibly Mr. Apcar's client has an incomplete equitable title, but this cannot prevail against the title of the attaching creditor. I, therefore, dismiss the claim with costs.