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Calcutta High Court

Greesh Chunder Sein vs Gudadhur Ghose on 19 July, 1880

Equivalent citations: (1880)ILR 5CAL869

JUDGMENT
 

Wilson, J.
 

1. Possibly Mr. Apcar's client has an incomplete equitable title, but this cannot prevail against the title of the attaching creditor. I, therefore, dismiss the claim with costs.