Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(2)(vii) in The Chanakya National Law University Act, 2006 (vii)To provide buildings, premises, furniture and apparatus and other means needed for carrying on the work of the University;