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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1)(d) in Chhattisgarh Rice Procurement (Levy) Order, 2007

(d)call for the submission of such returns relating to the stocks of paddy and rice held by miller or dealer as may be necessary for assessment of levy under this order,